Smt. Prabhavati @ Prabha And Anr. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 3272 ALL

Citation : 2014 Latest Caselaw 3272 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Smt. Prabhavati @ Prabha And Anr. vs The State Of U.P Thru Secy., Home ... on 17 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 5663 of 2013
 

 
Applicant :- Smt. Prabhavati @ Prabha And Anr.
 
Opposite Party :- The State Of U.P Thru Secy., Home Deptt., Lucknow And Anr.
 
Counsel for Applicant :- Sharad Nandan Ojha
 
Counsel for Opposite Party :- Govt. Advocate,Ishan Baghel,Nisar Ahmad
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the week commencing 04.08.2014 before the appropriate Court along with Crl. Misc. Case No. 2645 of 2014 (u/S 482 Cr. P.C.).

Interim order, if any, shall continue till the next date of listing.

Order Date :- 17.7.2014

psd

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