Arun Kumar vs The State Of U.P And Anr.
2014 Latest Caselaw 3249 ALL

Citation : 2014 Latest Caselaw 3249 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Arun Kumar vs The State Of U.P And Anr. on 16 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 3043 of 2014
 

 
Applicant :- Arun Kumar
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Amrit Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

This petition needs to be heard alongwith Criminal Misc. Case (u/S 482 Cr.P.C.) No.6067 of 2013, Arun Kumar v. State U.P. and another.

Let both the cases be listed together for hearing on 25.7.2014.

Order Date :- 16.7.2014

A.Nigam

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