Babu Lal vs D.D.C. And 2 Ors.
2014 Latest Caselaw 3245 ALL

Citation : 2014 Latest Caselaw 3245 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Babu Lal vs D.D.C. And 2 Ors. on 16 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35976 of 2014
 

 
Petitioner :- Babu Lal
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Namit Srivastava,Vivek Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up day after tomorrow i.e. 18th July, 2014 to enable the learned counsel for the petitioner to implead the necessary parties in the writ petition.

Order Date :- 16.7.2014

Priyanka

Download the LatestLaws.com Mobile App