Mohan vs D.M. And 2 Ors.
2014 Latest Caselaw 3238 ALL

Citation : 2014 Latest Caselaw 3238 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Mohan vs D.M. And 2 Ors. on 16 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35980 of 2014
 

 
Petitioner :- Mohan
 
Respondent :- D.M. And 2 Ors.
 
Counsel for Petitioner :- M. Shahanshah Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 7th August, 2014.

Order Date :- 16.7.2014

Priyanka

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