Tulshi Ram vs Consolidation Officer And 7 Ors.
2014 Latest Caselaw 3230 ALL

Citation : 2014 Latest Caselaw 3230 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Tulshi Ram vs Consolidation Officer And 7 Ors. on 16 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36086 of 2014
 

 
Petitioner :- Tulshi Ram
 
Respondent :- Consolidation Officer And 7 Ors.
 
Counsel for Petitioner :- Ashok Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 28th July, 2014.

In the meantime, the learned Standing Counsel may obtain instructions in the matter, especially, as regards the averments made in paragraph 11 of the writ petition.

Order Date :- 16.7.2014

Priyanka

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