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Smt. Savitri Devi @ Tapesara vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 3225 ALL

Citation : 2014 Latest Caselaw 3225 ALL
Judgement Date : 16 July, 2014

Allahabad High Court
Smt. Savitri Devi @ Tapesara vs State Of U.P. And 5 Ors. on 16 July, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36208 of 2014
 

 
Petitioner :- Smt. Savitri Devi @ Tapesara
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- R.N. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 25th July, 2014 to enable the learned counsel for the petitioner to file certified copy of the impugned order as also the complete order-sheet of the proceedings before the Settlement Offricer, Consolidation, Varanasi before whom the case is said to be pending in pursuance of the impugned transfer order dated 5.2.2014.

Order Date :- 16.7.2014

Priyanka

 

 

 
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