Citation : 2014 Latest Caselaw 3207 ALL
Judgement Date : 15 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 30508 of 2014 Petitioner :- Bhagauti Prasad And 5 Ors. Respondent :- D.D.C. And 3 Ors. Counsel for Petitioner :- Ranjit Saxena,B.L. Verma,Deepak Saxena Counsel for Respondent :- C.S.C.,Vijay Mahendra Hon'ble Anjani Kumar Mishra,J.
Put up as fresh on 1st of August, 2014.
Order Date :- 15.7.2014
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