Citation : 2014 Latest Caselaw 3191 ALL
Judgement Date : 15 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 565 of 2002 Petitioner :- Hari Ram [Objection Filed] Respondent :- Districtg Assistant Registrar Coop. Societies Shrawasti Counsel for Petitioner :- A.R.Khan Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
The instant writ petition has been listed in the cause list under the heading "likely to be infructuous" and objections, if any, may be filed in the Registry Section.
An objection has been raised by the learned counsel for the petitioner that the instant writ petition has not become infructuous.
In view of the above, list this case for hearing before appropriate Court.
Order Date :- 15.7.2014
Tanveer/-
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