Birbal Sharma vs State Of U.P.And 2 Others
2014 Latest Caselaw 3190 ALL

Citation : 2014 Latest Caselaw 3190 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Birbal Sharma vs State Of U.P.And 2 Others on 15 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35954 of 2014
 

 
Petitioner :- Birbal Sharma
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Ajay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file complete order-sheet of the case registered on the restoration application filed by the contesting respondent in the writ petition.

Order Date :- 15.7.2014

Priyanka

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