Citation : 2014 Latest Caselaw 3188 ALL
Judgement Date : 15 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 73 of 2014 Appellant :- Praveen Kumar Sharma Respondent :- Smt. Sanju Sharma And 2 Ors. Counsel for Appellant :- Arvind Srivastava,Anil Kumar Pandey Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
Sri Praveen Kumar Sharma-husband is present. The respondent-wife could not come due to some unavoidable reason. She is represented by her counsel.
On the request of learned counsel for both the parties, list on 22nd September, 2014 in Chambers at 3-30 P.M.
Till the next date of listing, interim order shall continue.
Order Date :- 15.7.2014
OP
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