Desh Deepak Pandey vs Sri Deepak Singhal ...
2014 Latest Caselaw 3187 ALL

Citation : 2014 Latest Caselaw 3187 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Desh Deepak Pandey vs Sri Deepak Singhal ... on 15 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 945 of 2014
 

 
Applicant :- Desh Deepak Pandey
 
Opposite Party :- Sri Deepak Singhal Prin.Secy.Irrigation Deptt. Lucknow & Ors
 
Counsel for Applicant :- Prashant Singh 'Atal'
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned counsel for the applicant prays for and is granted two weeks' time for filing rejoinder affidavit.

Order Date :- 15.7.2014

Tanveer/-

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