The Oriental Insurance Co. Ltd. ... vs Kripa Ram S/O Late Tillu Prasad & ...
2014 Latest Caselaw 3185 ALL

Citation : 2014 Latest Caselaw 3185 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

The Oriental Insurance Co. Ltd. ... vs Kripa Ram S/O Late Tillu Prasad & ... on 15 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 194 of 2011
 

 
Appellant :- The Oriental Insurance Co. Ltd. Lucknow Thru Manager
 
Respondent :- Kripa Ram S/O Late Tillu Prasad & Ors.
 
Counsel for Appellant :- U.P.S. Kushwaha
 
Counsel for Respondent :- Prabhakar Tiwari,S.B. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

By means of order dated 12.02.2014, this Court directed to release 50% of the awarded amount, but respondent could get the same as lower court record was in the High Court.

In view of the above, let lower court record be sent to the Tribunal concerned and after release of 50% awarded amount, the Tribunal will again transmit the same to High Court.

Order Date :- 15.7.2014

Tanveer/-

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