Raj Shekhar vs Kanpur Kashetriya Gramin Bank Now ...
2014 Latest Caselaw 3175 ALL

Citation : 2014 Latest Caselaw 3175 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Raj Shekhar vs Kanpur Kashetriya Gramin Bank Now ... on 15 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 391 of 2014
 

 
Appellant :- Raj Shekhar
 
Respondent :- Kanpur Kashetriya Gramin Bank Now Known As Baroda U.P.Gramin
 
Counsel for Appellant :- Rahul Anand Gaur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Admit.

Issue notice. The appellant may take steps to serve the respondent by registered post.

Order Date :- 15.7.2014

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