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Sindar Kaur And Anr. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3170 ALL

Citation : 2014 Latest Caselaw 3170 ALL
Judgement Date : 15 July, 2014

Allahabad High Court
Sindar Kaur And Anr. vs The State Of U.P Thru Principal ... on 15 July, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6075 of 2014
 

 
Petitioner :- Sindar Kaur And Anr.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Dheeraj Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioners

Learned counsel for the petitioners does not want to press this petition.

Accordingly it is dismissed as not pressed.

Order Date :- 15.7.2014

RPD

 

 

 
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