Shashikant & 4 Others vs State Of U.P. & 5 Others
2014 Latest Caselaw 3156 ALL

Citation : 2014 Latest Caselaw 3156 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Shashikant & 4 Others vs State Of U.P. & 5 Others on 15 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 34379 of 2014
 

 
Petitioner :- Shashikant & 4 Others
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Brij Raj Singh
 
Counsel for Respondent :- C.S.C.,Vineet Kumar Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

After the matter was heard, Sri Suresh Singh, learned Standing Counsel prays that the matter be taken up on Monday to enable him to file an appropriate affidavit as directed by this Court.

Put up on Monday i.e. 21st July, 2014.

Order Date :- 15.7.2014

Ajay

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