Hawaldar And Another vs D.D.C. And 9 Ors.
2014 Latest Caselaw 3152 ALL

Citation : 2014 Latest Caselaw 3152 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Hawaldar And Another vs D.D.C. And 9 Ors. on 15 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 30497 of 2014
 

 
Petitioner :- Hawaldar And Another
 
Respondent :- D.D.C. And 9 Ors.
 
Counsel for Petitioner :- Sukesh Kuamr,S.N. Yadav
 
Counsel for Respondent :- C.S.C.,Harendra Yadav,R.C. Upadhyay
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Harendra Yadav, has filed caveat on behalf of the respondent no. 4. He prays for and is granted three weeks time to file counter affidavit.

Notice on behalf of the Gaon Sabha, respondent no. 10, has been accepted by Shri R.C. Upadhyay, who may also file counter affidavit during the same period.

Issue notice to respondent nos. 3, 5 to 9 by registered post A.D.

Steps may be taken within ten days.

List after service of notice on the respondents.

Order Date :- 15.7.2014

Priyanka

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