Smt. Savitri Devi (Since ... vs Ashok Kumar & 4 Others
2014 Latest Caselaw 3135 ALL

Citation : 2014 Latest Caselaw 3135 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Smt. Savitri Devi (Since ... vs Ashok Kumar & 4 Others on 14 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 35500 of 2014
 

 
Petitioner :- Smt. Savitri Devi (Since Deceased) & 2 Others
 
Respondent :- Ashok Kumar & 4 Others
 
Counsel for Petitioner :- Rajesh Gupta
 
Counsel for Respondent :- H.V. Shastri
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., on 16.7.2014 as fresh.

Order Date :- 14.7.2014

SKM

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