Citation : 2014 Latest Caselaw 3134 ALL
Judgement Date : 14 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 33353 of 2014 Petitioner :- Nabab Jaan And 35 Others Respondent :- Deputy Director Of Consolidation, Moradabad And 22 Others Counsel for Petitioner :- Ram Milan Mishra,Pankaj Kumar Mishra Counsel for Respondent :- C.S.C.,Rajesh Yadav Hon'ble Anjani Kumar Mishra,J.
Put up in the additional cause list on 15th July, 2014.
The undertaking given on 3.7.2014 shall operate till the next date of listing.
Order Date :- 14.7.2014
Priyanka
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!