Citation : 2014 Latest Caselaw 3130 ALL
Judgement Date : 14 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- BAIL No. - 4658 of 2014 Applicant :- Jagdev Prasad (Second Bail) Opposite Party :- The State Of U.P. Counsel for Applicant :- Atul Verma Counsel for Opposite Party :- Govt.Advocate Hon'ble Shabihul Hasnain,J.
Earlier the bail application of the applicant has been rejected by Hon'ble Mr. Justice Arvind Kumar Tripathi II.
List before his Lordship.
Order Date :- 14.7.2014
Sadiq
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