Smt. Sweety @ Harita Sharma vs Pradeep Kumar Pathak
2014 Latest Caselaw 3117 ALL

Citation : 2014 Latest Caselaw 3117 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Smt. Sweety @ Harita Sharma vs Pradeep Kumar Pathak on 14 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 307 of 2014
 

 
Appellant :- Smt. Sweety @ Harita Sharma
 
Respondent :- Pradeep Kumar Pathak
 
Counsel for Appellant :- Manoj Pathak
 
Counsel for Respondent :- Pankaj Agarwal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel. Both have sought some time to settle their dispute amicably.

List on 18.8.2014 in Chambers at 3-30 P.M. Till the next date of listing, interim order shall continue.

Order Date :- 14.7.2014

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