Mahendra Kumar (Second Bail) vs The State Of U.P.
2014 Latest Caselaw 3104 ALL

Citation : 2014 Latest Caselaw 3104 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Mahendra Kumar (Second Bail) vs The State Of U.P. on 14 July, 2014

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- BAIL No. - 4657 of 2014
 

 
Applicant :- Mahendra Kumar (Second Bail)
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Atul Verma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Two weeks time is granted to learned A.G.A. to file counter- affidavit.

List thereafter.

Order Date :- 14.7.2014

Sadiq

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