Raj Kumar & 9 Others vs Smt. Poonam Verma & Another
2014 Latest Caselaw 3101 ALL

Citation : 2014 Latest Caselaw 3101 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Raj Kumar & 9 Others vs Smt. Poonam Verma & Another on 14 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 35452 of 2014
 

 
Petitioner :- Raj Kumar & 9 Others
 
Respondent :- Smt. Poonam Verma & Another
 
Counsel for Petitioner :- Nipun Singh
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

The petitioners shall take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 14.7.2014

SKM

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