Citation : 2014 Latest Caselaw 3100 ALL
Judgement Date : 14 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 35520 of 2014 Petitioner :- Chandrabhushan Pandey Respondent :- Ram Samujh Mishra & Another Counsel for Petitioner :- D.B. Mishra Counsel for Respondent :- M.P. Yadav Hon'ble Abhinava Upadhya,J.
List of fresh cases have been revised. None appears on behalf of the petitioner.
List in the cause list.
When the case is listed next, the name of Sri Ravindra Prakash Srivastava be shown as counsel for respondent no.2.
Order Date :- 14.7.2014
SKM
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