Bhanu Pratap And 2 Others vs D.D.C., Kanpur Nagar And 2 Others
2014 Latest Caselaw 3099 ALL

Citation : 2014 Latest Caselaw 3099 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Bhanu Pratap And 2 Others vs D.D.C., Kanpur Nagar And 2 Others on 14 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35524 of 2014
 

 
Petitioner :- Bhanu Pratap And 2 Others
 
Respondent :- D.D.C., Kanpur Nagar And 2 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tripathi
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 17th July, 2014 to enable the learned counsel for the petitioner to file copy of the order dated 24.7.2009 whereby a valuation of plot nos. 80 and 81 has been fixed on the basis of a compromise.

Order Date :- 14.7.2014

Priyanka

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