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Ram Nayan And 4 Ors. vs Collector/D.D.C. And 8 Ors.
2014 Latest Caselaw 3089 ALL

Citation : 2014 Latest Caselaw 3089 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Ram Nayan And 4 Ors. vs Collector/D.D.C. And 8 Ors. on 14 July, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 30488 of 2014
 

 
Petitioner :- Ram Nayan And 4 Ors.
 
Respondent :- Collector/D.D.C. And 8 Ors.
 
Counsel for Petitioner :- Syed Irfan Ali,Sunil Kumar
 
Counsel for Respondent :- C.S.C.,Uma Nath Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

Counter affidavit filed on behalf of respondent nos. 4 to 9 in Court today is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List immediately thereafter.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 14.7.2014

Priyanka

 

 

 
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