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Shri Ram Singh vs Paras Nath Singh And Others
2014 Latest Caselaw 3081 ALL

Citation : 2014 Latest Caselaw 3081 ALL
Judgement Date : 14 July, 2014

Allahabad High Court
Shri Ram Singh vs Paras Nath Singh And Others on 14 July, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 948 of 2014
 

 
Applicant :- Shri Ram Singh
 
Opposite Party :- Paras Nath Singh And Others
 
Counsel for Applicant :- Munawar Sultan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 60492 of 2014)

Counter affidavit filed on behalf of opposite parties no. 1 and 2 is taken on record. 

Learned counsel for the applicant is directed to file/rejoinder affidavit reply to the counter affidavit within four weeks.

List thereafter.

Order Date :- 14.7.2014

Tanveer/-

 

 

 
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