Chhotu & Others vs D.D.C. & Others
2014 Latest Caselaw 3078 ALL

Citation : 2014 Latest Caselaw 3078 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Chhotu & Others vs D.D.C. & Others on 14 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 9156 of 2004
 

 
Petitioner :- Chhotu & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- A.K. Srivastava,Adeel Ahmad Khan
 
Counsel for Respondent :- C.S.C.,O.P. Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in the additional cause list on 22nd July, 2014.

In the meantime, the learned counsel for the respondent shall inform the learned counsel for the petitioner in writing about this order.

Order Date :- 14.7.2014

Priyanka

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