Smt. Roshan And 5 Others vs National Insurance Company ...
2014 Latest Caselaw 3068 ALL

Citation : 2014 Latest Caselaw 3068 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Smt. Roshan And 5 Others vs National Insurance Company ... on 14 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2106 of 2014
 

 
Appellant :- Smt. Roshan And 5 Others
 
Respondent :- National Insurance Company Limited And 3 Others
 
Counsel for Appellant :- S.D. Ojha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Admit.

Issue notice. The appellants may take steps to serve the respondents by registered post.

Connect with First Appeal From Order No. 2070 of 2014.

Order Date :- 14.7.2014

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