Krishna vs District Dy Director Of ...
2014 Latest Caselaw 3062 ALL

Citation : 2014 Latest Caselaw 3062 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Krishna vs District Dy Director Of ... on 14 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35707 of 2014
 

 
Petitioner :- Krishna
 
Respondent :- District Dy Director Of Consolidation,Baghpat And 7 Others
 
Counsel for Petitioner :- B.N. Upadhyay
 
Counsel for Respondent :- C. S. C.,Rajkumar Dhama
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 21st July, 2014.

Order Date :- 14.7.2014

Priyanka

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