Alok vs State Of U.P. & Another
2014 Latest Caselaw 2990 ALL

Citation : 2014 Latest Caselaw 2990 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Alok vs State Of U.P. & Another on 11 July, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- CRIMINAL REVISION No. - 1033 of 2008
 

 
Revisionist :- Alok
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- K.P. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Sri Amit Kumar Chaudhary, counsel for the opposite party has sent his illness slip today.

List in the next cause list.

Order Date :- 11.7.2014

Monika

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