Ved Prakash vs Addl District Magistrate(Law & ...
2014 Latest Caselaw 2981 ALL

Citation : 2014 Latest Caselaw 2981 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Ved Prakash vs Addl District Magistrate(Law & ... on 11 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35215 of 2014
 

 
Petitioner :- Ved Prakash
 
Respondent :- Addl District Magistrate(Law & Order)/D.D.C., Mathura
 
Counsel for Petitioner :- Yogsh Kumar Singh
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd July, 2014.

In the meantime, the learned Standing Counsel may obtain instructions in the matter as regards the reconstruction of the record regarding which an order has been passed copy whereof as has been filed as Annexure-11 to the writ petition.

Order Date :- 11.7.2014

Priyanka

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