Jai Ram And Others. {Criminal} vs State Of U.P.& Others.
2014 Latest Caselaw 2979 ALL

Citation : 2014 Latest Caselaw 2979 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Jai Ram And Others. {Criminal} vs State Of U.P.& Others. on 11 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1644 of 1991
 

 
Petitioner :- Jai Ram And Others. {Criminal}
 
Respondent :- State Of U.P.& Others.
 
Counsel for the petitioners:- Imtiyaz Murtaza.
 
Counsel for Respondent :- Chief Standing Counsel
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

It is too old petition, it has been filed in the year 1999.

In the present case the FIR has been challenged. It is expected taht investigation would have been completed.

This writ petition has become infractuous, accordingly it is disposed of.

Order Date :- 11.7.2014

RPD

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