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Ram Asrey & Others vs State Of U.P. & Others
2014 Latest Caselaw 2971 ALL

Citation : 2014 Latest Caselaw 2971 ALL
Judgement Date : 11 July, 2014

Allahabad High Court
Ram Asrey & Others vs State Of U.P. & Others on 11 July, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 1 of 2001
 

 
Revisionist :- Ram Asrey & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- A.N. Srivastava,N.K. Srivastava,P.K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri N.K. Srivastava, learned counsel for revisionist.

List in the next cause list.

Order Date :- 11.7.2014

RU

 

 

 
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