Serjeet & Another vs Additional ...
2014 Latest Caselaw 2967 ALL

Citation : 2014 Latest Caselaw 2967 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Serjeet & Another vs Additional ... on 11 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 35362 of 2014
 

 
Petitioner :- Serjeet & Another
 
Respondent :- Additional Collector/Additional District Magistrate & 2 Ors.
 
Counsel for Petitioner :- A.K. Sachan,Saurabh Sachan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Sri A.K. Sachan, learned counsel for the petitioners prays that he may be permitted to implead the appropriate party and serve a copy of the writ petition on the counsel for the National Highway Authority of India through the competent authority.

Put up on Monday i.e. 14.07.2014.

Necessary corrections be carried out during the course of the day.

Order Date :- 11.7.2014

Ajay

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