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Ram Narain vs State Of U.P. And Another
2014 Latest Caselaw 2960 ALL

Citation : 2014 Latest Caselaw 2960 ALL
Judgement Date : 11 July, 2014

Allahabad High Court
Ram Narain vs State Of U.P. And Another on 11 July, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 6887 of 2014
 

 
Petitioner :- Ram Narain
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Mohan Yadav,Ravish Chandra Srivastava
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Attau Rahman Masoodi,J.

Counter affidavit filed on behalf of respondent no. 2 is on record.

Learned counsel for the petitioner prays for and is allowed two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 11.7.2014

Sanjeev

(Attau Rahman Masoodi,J.)

 

 

 
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