Citation : 2014 Latest Caselaw 2953 ALL
Judgement Date : 11 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL REVISION No. - 8 of 2001 Revisionist :- Raj Kumar Opposite Party :- State Of U.P. & Others Counsel for Revisionist :- S.R. Verma,S. Bharti Counsel for Opposite Party :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
The case is passed over on the illness slip of Shri S.R. Verma, learned counsel for revisionist.
List in the next cause list.
Order Date :- 11.7.2014
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