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Shiv Kumar vs State Of U.P. & Others
2014 Latest Caselaw 2949 ALL

Citation : 2014 Latest Caselaw 2949 ALL
Judgement Date : 11 July, 2014

Allahabad High Court
Shiv Kumar vs State Of U.P. & Others on 11 July, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 221 of 2002
 

 
Revisionist :- Shiv Kumar
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- M. Naushad Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate,R.K.Mishra
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri M. Naushad Siddiqui, learned counsel for revisionist.

List in the next cause list.

Order Date :- 11.7.2014

RU

 

 

 
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