Usha Singh And Another vs State Of U.P.Throu Prin.Secy. ...
2014 Latest Caselaw 2943 ALL

Citation : 2014 Latest Caselaw 2943 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Usha Singh And Another vs State Of U.P.Throu Prin.Secy. ... on 11 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Restoration Application No. 86679 of 2013
 
In
 

 
Case :- MISC. BENCH No. - 8985 of 2012
 

 
Petitioner :- Usha Singh And Another
 
Respondent :- State Of U.P.Throu Prin.Secy. Home U.P.Govt. Lko.And Ors.
 
Counsel for Petitioner :- Archana Singh Tomar,Smt.Nandini Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this restoration application.

Accordingly this application is dismissed for want of prosecution.

Order Date :- 11.7.2014

RPD

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