Citation : 2014 Latest Caselaw 2941 ALL
Judgement Date : 11 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL REVISION No. - 232 of 2002 Revisionist :- Habib & Others Opposite Party :- State Of U.P. Counsel for Revisionist :- Vijay Shanker Mishra,Shachi Kant Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
The case is passed over on the request of learned counsel for the revisionists.
List in the next cause list.
Order Date :- 11.7.2014
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!