Devi Deen And Others vs State Of U.P. Through S.S.P. ...
2014 Latest Caselaw 2926 ALL

Citation : 2014 Latest Caselaw 2926 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Devi Deen And Others vs State Of U.P. Through S.S.P. ... on 11 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Correction Application No. 2749 of 2002
 
In
 

 
Case :- MISC. BENCH No. - 1194 of 2002
 

 
Petitioner :- Devi Deen And Others
 
Respondent :- State Of U.P. Through S.S.P. Lucknow And Others
 
Counsel for Petitioner :- Yuga Raj Singh
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this application.

The interim order dated 8.3.2002 is hereby vacated.

This petition is dismissed for want of prosecution.

Order Date :- 11.7.2014

RPD

Download the LatestLaws.com Mobile App