Brijesh Kumar Shukla vs State Of U.P. Through Secretary ...
2014 Latest Caselaw 2925 ALL

Citation : 2014 Latest Caselaw 2925 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Brijesh Kumar Shukla vs State Of U.P. Through Secretary ... on 11 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2963 of 1999
 

 
Petitioner :- Brijesh Kumar Shukla
 
Respondent :- State Of U.P. Through Secretary Home Lucknow And Others
 
Counsel for Petitioner :- J.S.Misra
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

It is too old petition, it has been filed in the year 1999.

This petition is dismissed for want of prosecution.

The interim order dated 13.7.1999 is hereby vacated.

Order Date :- 11.7.2014

RPD

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