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Doodh Nath vs State Of U.P.
2014 Latest Caselaw 2924 ALL

Citation : 2014 Latest Caselaw 2924 ALL
Judgement Date : 11 July, 2014

Allahabad High Court
Doodh Nath vs State Of U.P. on 11 July, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 235 of 2002
 

 
Revisionist :- Doodh Nath
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Kailash Prakash Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri  Kailash Prakash Pathak, learned counsel for revisionist.

List in the next cause list.

Order Date :- 11.7.2014

RU

 

 

 
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