Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Amar Singh Yadav vs Union Of India Thru Secy. And 2 ...
2014 Latest Caselaw 2918 ALL

Citation : 2014 Latest Caselaw 2918 ALL
Judgement Date : 11 July, 2014

Allahabad High Court
Amar Singh Yadav vs Union Of India Thru Secy. And 2 ... on 11 July, 2014
Bench: Sheo Kumar Singh, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35224 of 2014
 

 
Petitioner :- Amar Singh Yadav
 
Respondent :- Union Of India Thru Secy. And 2 Others
 
Counsel for Petitioner :- Vivek Kumar Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Akhtar Husain Khan,J.

Sri Ashish Agarwal, learned Advocate has filed appearance on behalf of respondents.

Sri R.B. Singhal, learned Asstt. Solicitor General of India is to argue the matter.

As prayed, put up this matter on 14th July, 2014, as fresh.

Order Date :- 11.7.2014

M.A.A.

(Akhtar Husain Khan, J.)            (S.K. Singh, J. )

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter