Raj Dhar & Another vs Addl. Commissioner (Admn.) & ...
2014 Latest Caselaw 2879 ALL

Citation : 2014 Latest Caselaw 2879 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Raj Dhar & Another vs Addl. Commissioner (Admn.) & ... on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 54399 of 2005
 

 
Petitioner :- Raj Dhar & Another
 
Respondent :- Addl. Commissioner (Admn.) & Others
 
Counsel for Petitioner :- K.S. Tiwari
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,N.K. Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 10.7.2014

SKM

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