Ram Babu vs Raj Kumar Singh
2014 Latest Caselaw 2874 ALL

Citation : 2014 Latest Caselaw 2874 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Ram Babu vs Raj Kumar Singh on 10 July, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 24097 of 2008
 

 
Petitioner :- Ram Babu
 
Respondent :- Raj Kumar Singh
 
Counsel for Petitioner :- Anita Tripathi
 
Counsel for Respondent :- Pankaj Agrawal
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Anita Tripathi, learned counsel for the petitioner.

Order Date :- 10.7.2014

G.S

Download the LatestLaws.com Mobile App