Anand Narayan And 3 Ors. vs D.D.C. And 3 Ors.
2014 Latest Caselaw 2873 ALL

Citation : 2014 Latest Caselaw 2873 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Anand Narayan And 3 Ors. vs D.D.C. And 3 Ors. on 10 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34986 of 2014
 

 
Petitioner :- Anand Narayan And 3 Ors.
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Yogesh Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 21st July, 2014 to enable the learned counsel for the petitioner to file copy of the complete order-sheet of the revision no. 1097 of 2014 said to be pending before the Deputy Director of Consolidation, Gorakhpur.

Order Date :- 10.7.2014

Priyanka

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