Km. Arti vs State Of U.P. Thru Prin. Secy. Home ...
2014 Latest Caselaw 2872 ALL

Citation : 2014 Latest Caselaw 2872 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Km. Arti vs State Of U.P. Thru Prin. Secy. Home ... on 10 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1286 of 2012
 

 
Petitioner :- Km. Arti
 
Respondent :- State Of U.P. Thru Prin. Secy. Home Civil Sectt. Lko & Ors
 
Counsel for Petitioner :- Ritu Chhabra,Vivek Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this recall application.

This application is dismissed for want of prosecution.

Order Date :- 10.7.2014

RPD

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