Smt. Jaishree Srivastava vs State Of U.P. And 3 Others
2014 Latest Caselaw 2864 ALL

Citation : 2014 Latest Caselaw 2864 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Smt. Jaishree Srivastava vs State Of U.P. And 3 Others on 10 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34944 of 2014
 

 
Petitioner :- Smt. Jaishree Srivastava
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Punit Khare,Manish Sanjar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Petitioner having retired claims to have been issued no dues certificate in her favour but retiral benefits has not been finalized.

Respondents are represented by learned Standing Counsel.

Let this matter be listed in the week commencing 18th August, 2014.

In the meantime it is open for the competent authority to pass appropriate speaking orders in respect to the petitioner's claim and that is to be placed before this court on the next date.

Order Date :- 10.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J.)

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