Jai Prakash Sigh vs Anjani Kumar Singh And Others
2014 Latest Caselaw 2859 ALL

Citation : 2014 Latest Caselaw 2859 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Jai Prakash Sigh vs Anjani Kumar Singh And Others on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 32689 of 2013
 

 
Petitioner :- Jai Prakash Sigh
 
Respondent :- Anjani Kumar Singh And Others
 
Counsel for Petitioner :- Ram Adhar Verma
 
Counsel for Respondent :- C.S.C.,D.K. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Notices were earlier issued. The petitioner had already taken steps for service. However, none has put in appearance.

Accordingly, the substitution application is allowed. Necessary incorporation in the body of the writ petition may be made.

List the matter in the next cause list.

Order Date :- 10.7.2014

SKM

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