Ajai And 7 Others vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 2855 ALL

Citation : 2014 Latest Caselaw 2855 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Ajai And 7 Others vs Deputy Director Of Consolidation ... on 10 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35104 of 2014
 

 
Petitioner :- Ajai And 7 Others
 
Respondent :- Deputy Director Of Consolidation Varanasi And 3 Others
 
Counsel for Petitioner :- Riduvant Pratap Singh,Yogesh Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on Monday i.e. 14th July, 2014.

Order Date :- 10.7.2014

Priyanka

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